Jayaram Swain And Others vs Ranga Swain And Others
2023 Latest Caselaw 12919 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CMP NO.988 OF 2023
                                Jayaram Swain and others         ....                  Petitioners
                                                               Ms. Prajna Sarita Mohanty, Advocate
                                                            -versus-
                                Ranga Swain and others                      ....      Opp. Parties

                                           CORAM:
                                           JUSTICE K.R. MOHAPATRA
                                                   ORDER

          Order No.                               17.10.2023

            01.            1.        This matter is taken up through hybrid mode.

2. Ms. Mohanty, learned counsel for the Petitioner prays for an adjournment to bring on record the judgment and decree put to execution.

3. Put up this matter on 21st November, 2023, as prayed for.

(K.R. Mohapatra) Judge

Rojalin

Signature Not Verified Digitally Signed Signed by: ROJALIN NAYAK

Location: HIGH COURT OF ORISSA, CUTTACK Date: 18-Oct-2023 17:02:43