Mamata Sahoo vs Biranchi Narayan Sahoo
2023 Latest Caselaw 12912 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       RSA NO. 238 OF 2023
                                   Mamata Sahoo                     ....           Appellant
                                                                 Mr.D.P. Mohanty, Advocate
                                                          -versus-
                                   Biranchi Narayan Sahoo           ....         Respondent
                                                                                   ---------
                                            CORAM:
                                            MR. JUSTICE D.DASH
                                                               ORDER

Order No. 17.10.2023

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Upon hearing learned Counsel for the Appellant in the matter of hearing on admission of this Appeal.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 19-Oct-2023 19:45:20