Anubhav Mohanty vs Varsha Priyadarshini
2023 Latest Caselaw 12909 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No. 353 of 2023

            Anubhav Mohanty                        ....         Appellant

                                         Mr. Lalitendu Mishra, Advocate
                                                Mr. S.N. Rath, Advocate
                                               Mr. S. Acharya, Advocate
                                         Mr. Chandana Mishra, Advocate
                                           Ms. Shreya Patnaik, Advocate
                                   Mr. Siddhartha Shankar Ray, Advocate
                                          Mr. Suryadeep Singh, Advocate

                                      -versus-

            Varsha Priyadarshini                   ....        Respondent




                       CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA
                                       ORDER

17.10.2023 Order No.

1. 1. Mr. Mishra, learned advocate appears on behalf of appellant-

husband. His client is aggrieved by judgment dated 22nd September,

2023 made by the family Court. By it though restitution of conjugal

rights sought by respondent-wife was refused yet, divorce was not

granted.

// 2 //

2. The appeal has been filed in time. Appellant will put in

requisites for issuance of notice of appeal. Call for the lower Court

record (LCR).

3. List on 9th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 17-Oct-2023 17:49:46