Bharat Rana vs State Of Odisha
2023 Latest Caselaw 12818 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              JCRLA No.95 of 2012
                           Bharat Rana                     ....                   Appellant
                                                                       Mr. S.N. Mishra-4,
                                                                           Amicus Curiae
                                                       -versus-

                           State of Odisha                    ....            Respondent
                                                                     Mr. G.N. Rout, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

16.10.2023 Order No.

07. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S.N. Mishra-4, learned Amicus Curiae for the appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 17-Oct-2023 15:21:21