Sanatan Bag & Others vs Thana Sunder Bag
2023 Latest Caselaw 12806 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       RSA NO. 326 OF 2022
                                   Sanatan Bag & Others                   ....           Appellants
                                                                      Mr.P.K. Satapathy, Advocate
                                                                -versus-
                                   Thana Sunder Bag                       ....          Respondent
                                                                                          ---------
                                             CORAM:
                                             MR. JUSTICE D.DASH
                                                               ORDER

Order No. 16.10.2023

03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Upon hearing learned Counsel for the Appellants in the matter of hearing on admission of this Appeal.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 18-Oct-2023 16:04:37