Nrusingha Charan Pati And vs State Of Odisha And Another
2023 Latest Caselaw 12754 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLMC No.4078 of 2023

                                 Nrusingha Charan Pati and    ....     Petitioners
                                 another
                                                         Mr. G.M. Rath, Advocate

                                                      -versus-
                                 State of Odisha and another      ....     Opp. Parties
                                                                Mrs. S.R. Sahoo, ASC
                                                        Mr. B. Pujari, Advocate(OP-2)

                                                         CORAM:

                                               JUSTICE G. SATAPATHY
                                                   ORDER(ORAL)

        Order No.                                    13.10.2023
           02.                   1.   This   matter is taken up through         Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard, Mr. G.M. Rath learned counsel for the Petitioners and Mr. B.Pujari, learned counsel for the OP No. 2.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge Priyajit

Signature Not Verified Digitally Signed Signed by: PRIYAJIT SAHOO Designation: Jr. Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 14-Oct-2023 11:49:02