State Of Odisha And Others vs Chakradhar Jena
2023 Latest Caselaw 12663 Ori

Citation : 2023 Latest Caselaw 12663 Ori
Judgement Date : 13 October, 2023

Orissa High Court

State Of Odisha And Others vs Chakradhar Jena on 13 October, 2023

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          W.A. No. 2038 of 2023

                  State of Odisha and others                        .....                                Appellants
                                                                                            Mr. P.P.Mohanty, AGA
                                                                    Vs.
                  Chakradhar Jena                                   .....                               Respondent

                                       CORAM:
                                           ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                           MR. JUSTICE R.K. PATTANAIK

                                                                           ORDER

13.10.2023

Order No. W.A. No. 2038 of 2023 & I.A. No. 5508 of 2023

This matter is taken up by hybrid mode.

2. This Interlocutory Application has been filed for condonation of delay of 512 days in preferring the Writ Appeal.

3. Heard learned counsel for the appellant.

4. Considering the submission made by learned counsel for the appellant and after going through the record, this Court is not inclined to condone the delay and entertain the Writ Appeal at this belated stage, as the same suffers from delay and laches, in view of the judgment/order of this Court in the case of State of Odisha v. Surama Manjari Das (W.P.(C) No. 15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the apex Court, vide order dated 05.04.2023 in S.L.P.(C) Diary No. 9259 of 2023.

5. Accordingly, the Interlocutory Application as well as the Writ Appeal stands dismissed.



                                                                                  (DR. B.R. SARANGI)
                                                                                ACTING CHIEF JUSTICE


Signature Arun/Rojina
          Not Verified                                                                 (R.K. PATTANAIK)
Digitally Signed                                                                            JUDGE
Signed by: ARUN KUMAR MISHRA

Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: High Court of Orissa Date: 16-Oct-2023 11:30:01