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Sridhar Sahoo vs Moti Dei & Others
2023 Latest Caselaw 12643 Ori

Citation : 2023 Latest Caselaw 12643 Ori
Judgement Date : 13 October, 2023

Orissa High Court
Sridhar Sahoo vs Moti Dei & Others on 13 October, 2023
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  R.S.A. NO.381 OF 2016
                                   Sridhar Sahoo                       ....           Appellant
                                                                  Mr.S.C. Samantary, Advocate
                                                            -versus-
                                   Moti Dei & Others                   ....        Respondents
                                                                                        -------
                                            CORAM:
                                            MR. JUSTICE D.DASH
                                                           ORDER
                   Order No.                              13.10.2023
                        03.        1.     This matter is taken up through hybrid arrangement
                                   (virtual/physical) mode.

2. Heard learned Counsel for the Appellant and on going through the judgments passed by the Courts below, the Appeal is admitted to answer the following substantial question of law:-

1) Whether the finding of the First Appellate Court that the Defendant No.2 having sold his entire land Ac.0.8.7 decimals in favour of his brother had no further land to convey when he still retains his half share under Ext.6, when in the allotment sheet in the final decree, the Defendants had only Ac.0.07.8 decimals is the outcome of perverse appreciation of evidence on record?

3. Issue notice to the Respondents by Registered Post with AD. Steps be taken within a week hence. In that event, notice be issued fixing a short returnable date.

4. The matter be listed immediately after service of notice upon the Respondents.

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant (D. Dash), Reason: Authentication Location: OHC Judge.

Date: 17-Oct-2023 13:56:24 Narayan

 
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