Citation : 2023 Latest Caselaw 12588 Ori
Judgement Date : 12 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
FAO NO.524 of 2011
Principal cum Secretary, .... Appellant
B. S College
-versus-
Suresh Kumar Raiguru ... Respondents
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
12.10.2023 Order No
2. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. None appeared for the appellant when the matter was called.
3. Even though the present appeal has been filed challenging the judgment dt.04.07.2011 passed by the Presiding Officer, State Education Tribunal in Education Appeal No.47 of 2009, but till date, defects as pointed out by the S.R have not yet been removed nor any application seeking condonation of delay in filing the appeal has been filed.
4. In view of the same, this Court is not inclined to entertain the appeal and the same is accordingly dismissed.
Signature Not Verified Digitally Signed Signed by: SANGITA PATRA (Biraja Prasanna Satapathy) Reason: authentication of order Judge Location: high court of orissa, cuttack Date: 12-Oct-2023 17:33:41
sangita
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