Kunjabana Meher vs Kunu Meher
2023 Latest Caselaw 12560 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    R.S.A. No. 39 of 2011

                                   Kunjabana Meher                  ....           Appellant(s)
                                                                         Mr.R.Mohanty,Sr.Adv.
                                                              -versus-

                                   Kunu Meher                       ....           Respondent(s)

                                                                         Mr.G.Mukherji,Sr.Adv.

                                            CORAM:
                                            JUSTICE ANANDA CHANDRA BEHERA
                                                           ORDER

             Order No.                                   12.10.2023
                  06.              1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. R. Mohanty, learned senior counsel for the Appellant and Mr. G. Mukherji, learned senior counsel for the Respondent.

3. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Reason: Authentication Location: High Court of Orissa Date: 13-Oct-2023 10:50:53