Sudam Ch. Mohanta & Another vs Rajendra Kumar Mohanta &
2023 Latest Caselaw 12559 Ori

Citation : 2023 Latest Caselaw 12559 Ori
Judgement Date : 12 October, 2023

Orissa High Court

Sudam Ch. Mohanta & Another vs Rajendra Kumar Mohanta & on 12 October, 2023

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  R.S.A. NO.335 OF 2016
                                   Sudam Ch. Mohanta & Another       ....          Appellants.
                                                                Mr. Prafulla Lenka, Advocate
                                                          -versus-
                                   Rajendra Kumar Mohanta &          ....         Respondents.
                                   Others
                                                                                 --------------
                                            CORAM:
                                            MR. JUSTICE D.DASH

                                                                 ORDER

12.10.2023 Order No.

02. 1. This matter is taken up through hybrid arrangement (physical / virtual) mode.

2. Heard learned Counsel for the Appellants.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 17-Oct-2023 16:29:00

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