Saraswati Sahoo vs Khirod Chandra Dalei And Another
2023 Latest Caselaw 12557 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   MACA No.914 of 2019

                 Saraswati Sahoo                      ....            Appellant
                                                      Mr. A.K. Otta, Advocate

                                           -versus-

                 Khirod Chandra Dalei and another ....          Respondents
                                       Mr. Mahitosh Sinha, Advocate for R-2

                                        CORAM:

                            JUSTICE A.K. MOHAPATRA
                                        ORDER

Order No.                              12.10.2023

                                      I.A. No.1664 of 2019
    06.     1.      This matter is taken up through Hybrid Arrangement

(Virtual /Physical Mode).

2. It is stated by the learned counsel for the Appellant that there was a delay of 13 days in presenting the appeal.

3. Considering the fact that this is a claimant appeal, the delay is condoned.

4. The I.A. is, accordingly, disposed of.

MACA No.914 of 2019

5. A copy of the appeal memo including the impugned judgment be served on the learned counsel for the Respondent No.2-Insurance Company within three working // 2 //

days hence.

6. List this case in the week commencing 13th November, 2023.

( A.K. Mohapatra) Judge

Debasis

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: Secretary Reason: Authentication Location: OHC CUTTACK Date: 17-Oct-2023 17:35:59