State Of Orissa vs Jagat Bhotra
2023 Latest Caselaw 12452 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          GA No. 18 of 1999

                                   State of Orissa                 ....                   Appellant
                                                                         Mr. P.K. Maharaj, ASC

                                                             -versus-

                               Jagat Bhotra                        ....                  Respondent
                                                                        Mr. B. Mishra, Advocate

                                                     CORAM: JUSTICE V. NARASINGH

                                                            ORDER

11.10.2023 Order No.

15. 1. Heard learned counsel for the Appellant and learned counsel for the Respondent.

2. Hearing is concluded. Judgment is reserved.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 12-Oct-2023 18:13:04