Hirakud Industrial Workers' vs Varsha Fabrics Private Limited
2023 Latest Caselaw 12448 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.13740 of 2023

          Hirakud Industrial Workers'                 .....                              Petitioner
          Union, Sambalpur
                                                              Mr. Debasish Mohapatra, Advocate
                                                      Vs.
          Varsha Fabrics Private Limited              .....                        Opposite Parties
          & Others
                                                                Mr. Sahasransu Sourav, Advocate
                             CORAM:
                                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

11.10.2023 Order No. This matter is taken up through hybrid mode.

03.

2. Mr. Debasish Mohapatra, learned counsel appearing for the Petitioner undertakes to produce the order passed by this Court, which has been passed in compliance of the judgment passed by the Apex Court in Civil Appeal Nos.8800-8801 of 2019 arising out of SLP (Civil) Nos.23349-23350 of 2019, disposed of on 18.11.2019.

3. Put up this matter after two weeks.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

Laxmikant (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 12-Oct-2023 10:43:17