Smt. Khiroda @ Khirodamani vs Smt. Kanchan Barik
2023 Latest Caselaw 12442 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          RSA No.357 of 2022

                        Smt. Khiroda @ Khirodamani              ....         Appellants
                        Bairk & Others
                                                                 Mr.B. Baug, Advocate

                                                    -versus-
                        Smt. Kanchan Barik                      ....        Respondent


                                  CORAM:
                                  MR. JUSTICE D.DASH
                                                    ORDER

11.10.2023 Order No.

02. 1. This matter is taken up by hybrid arrangement (physical/virtual mode).

2. Heard Mr.B.Baug, learned counsel for the Appellants in the matter of hearing on admission.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge.

Basu

Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Reason: Authentication Location: ORISSA HIGH COURT Date: 13-Oct-2023 17:10:25