Sauri Behera & Others vs Nilamani Behera & Others
2023 Latest Caselaw 12434 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    RSA No.356 of 2008
                                   Sauri Behera & Others                          Appellant(s)
                                                        Mr. S.S. Mohapatra, Advocate on behalf
                                                                  of Mr. S.S. Bhuyan, Advocate

                                                               -versus-
                                   Nilamani Behera & Others              ....       Respondent(s)
                                                                 Mr. Nirod Kumar Sahu, Advocate


                                                           CORAM:
                                                  MR. JUSTICE A.C. BEHERA

                                                                ORDER

Order No. 11.10.2023

24. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing is complete.

3. Judgment stands reserved.

( A.C. Behera ) Judge Rati Ranjan

Signature Not Verified Digitally Signed Signed by: RATI RANJAN NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack, India. Date: 16-Oct-2023 14:20:28