Citation : 2023 Latest Caselaw 12406 Ori
Judgement Date : 11 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 30020 of 2023
Trailokya Nayak and others .... Petitioners
Mr. B.P.B. Bahali, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. Saswat Das, Additional Government Advocate
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
Order No. 11.10.2023
05. 1. This matter is taken up through hybrid mode.
2. This matter was originally heard and posted for judgment. On 27th September 2023, the matter was listed under "To be Mentioned" as it came to light that similar writ petitions had also been filed and interim orders had been passed. Since the point of law involved in all those writ petitions was found to be same, this Court, by order dated 27th September, 2023 passed an interim order in I.A. No.14480 of 2023 and directed the matter to be listed today.
3. Since the point of law involved in all those writ petitions is same and, in the meantime, the roster having changed, the other matters are posted for final disposal before a coordinate Bench of this Court, as informed by learned Additional Government Advocate, this Court is of the view that this matter should also be heard along with the other matters in order to prevent conflicting orders from being passed.
4. As such, this matter is released from this Bench. The Registry is directed to place this matter before the coordinate Bench with permission of Hon'ble the Chief Justice. The interim order passed earlier shall continue till then.
(Sashikanta Mishra) Judge S. Behera
Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-Oct-2023 12:47:14
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