Citation : 2023 Latest Caselaw 12380 Ori
Judgement Date : 10 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.89 of 2012
Birsa Kujur .... Appellant
Mr. B.R. Dalai,
Advocate
-versus-
State of Orissa .... Respondent
Mr. S.N. Das, ASC
CORAM:
MR. JUSTICE D.DASH
MR. JUSTICE G.SATAPATHY
ORDER
10.10.2023 Order No.
14. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr. B.R. Dalai, learned counsel for the appellant and Mr. S.N. Das, learned Additional Standing Counsel.
3. Hearing being concluded; judgment is reserved.
(D. Dash) Judge
(G. Satapathy) Judge kishore
Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 16:15:43
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