Babu @ Ajit Kumar Biswal vs State Of Orissa
2023 Latest Caselaw 12378 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         JCRLA No.69 of 2011
                          Babu @ Ajit Kumar Biswal    ....                       Appellant
                                                                         Mr. R.N. Nayak,
                                                                               Advocate
                                                       -versus-

                          State of Orissa                     ....            Respondent
                                                                     Mr. G.N. Rout, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

10.10.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. R.N. Nayak, learned counsel for the appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 16:15:43