Dukhia @ Ranjan Pati And vs State Of Orissa
2023 Latest Caselaw 12272 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLA No.648 of 2011
                          Dukhia @ Ranjan Pati and    ....                      Appellants
                          another                                         Mr. G.P. Dutta,
                                                                               Advocate
                                                       -versus-

                          State of Orissa                     ....            Respondent
                                                                     Mr. G.N. Rout, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

09.10.2023 Order No.

11. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. G.P. Dutta, learned counsel for the appellants and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 14:14:43