Citation : 2023 Latest Caselaw 12260 Ori
Judgement Date : 9 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
JCRLA No.6 of 2013
Kulamani Kanhar .... Appellant
Ms. N. Mohanty,
Advocate
-versus-
State of Orissa .... Respondent
Mr. S.N. Das, ASC
CORAM:
MR. JUSTICE D.DASH
MR. JUSTICE G.SATAPATHY
ORDER
09.10.2023 Order No.
03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Ms. N. Mohanty, learned counsel for the appellant and Mr. S.N. Das, learned Additional Standing Counsel.
3. Hearing being concluded; judgment is reserved.
(D. Dash) Judge
(G. Satapathy) Judge kishore
Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 14:14:43
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!