Sudhir Nayak vs Lili Kumari Nayak
2023 Latest Caselaw 12250 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           R.S.A. No.80 of 2019
                      Sudhir Nayak                             ....              Appellant
                                                              Mr. S.S. Rao, Sr. Advocate


                                                   -versus-
                      Lili Kumari Nayak                         ....          Respondent


                                  CORAM:
                                  MR. JUSTICE D.DASH
                                                  ORDER

         Order No.                               09.10.2023
              03.     1.         This matter is taken up through hybrid arrangement
                      (virtual/physical mode).

2. Upon hearing learned Senior Counsel for the Appellant and on going through the judgments passed by the Courts below, in order to make an endeavour for disposal of the Appeal at the stage of admission; this Court feels inclined to direct for issuance of notice to the Respondent by Registered Post with A.D. Steps be taken by 13th October, 2023. In that event notice be issued, fixing a short returnable date.

3. List this matter in the week commencing 28th November, 2023.

(D. Dash) Judge

Himansu

Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 12-Oct-2023 17:59:59