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State Of Odisha And Another vs Makara Mohanta
2023 Latest Caselaw 12221 Ori

Citation : 2023 Latest Caselaw 12221 Ori
Judgement Date : 9 October, 2023

Orissa High Court
State Of Odisha And Another vs Makara Mohanta on 9 October, 2023
                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     R.S.A. No. 165 of 2012

                                   State of Odisha and another              ....            Appellant(s)
                                                                                   Mr.S.Pattanaik,AGA
                                                                 -versus-

                                   Makara Mohanta                           ....            Respondent(s)

                                                                                   Mr.S.Mishra,Adv.
                                            CORAM:
                                            JUSTICE ANANDA CHANDRA BEHERA
                                                         ORDER
             Order No.                                  09.10.2023
                  09.              1.     This matter is taken up through hybrid arrangement
                                   (virtual/physical) mode.

2. Heard from the learned counsel for the Appellants and also from the learned counsel for the Respondent on the point of admission.

3. Admit.

4. The following substantial question of law is formulated i.e. <Whether the judgment and decree of declaration of title of the Plaintiff-Respondent over the suit land against the State is sustainable under law when the suit has been filed much after three years of the publication of the R.O.R. and the kisam of the suit land is gramya jungle?=

5. L.C.R. be called for.

6. The Appellants are directed to serve the copy of the Appeal memo on the learned counsel for the Respondent.

7. List this matter on 23.11.2023 for hearing, if in the meantime Xerox copy of the L.C.R. will have been received.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 15:40:00

 
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