Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sukanti Behera vs State Of Orissa
2023 Latest Caselaw 12132 Ori

Citation : 2023 Latest Caselaw 12132 Ori
Judgement Date : 6 October, 2023

Orissa High Court
Sukanti Behera vs State Of Orissa on 6 October, 2023
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLA No.206 of 2012
                          Sukanti Behera                   ....                   Appellant
                                                                            Mr. P. Nayak,
                                                                                Advocate
                                                       -versus-

                          State of Orissa                     ....            Respondent
                                                                          Mr. G.N. Rout,
                                                                                 A.S.C.
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

06.10.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. P. Nayak, learned counsel for the appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 14:21:40

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter