Citation : 2023 Latest Caselaw 12131 Ori
Judgement Date : 6 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.340 of 2011
Sidheswar Pradhan .... Appellant
Mr. A. Sahoo,
Advocate
-versus-
State of Orissa .... Respondent
Mr. P.K. Mohanty,
A.S.C.
CORAM:
MR. JUSTICE D.DASH
MR. JUSTICE G.SATAPATHY
ORDER
06.10.2023 Order No.
11. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr. A. Sahoo, learned counsel for the appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.
3. Hearing being concluded; judgment is reserved.
(D. Dash) Judge
(G. Satapathy) Judge kishore
Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 14:21:40
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!