Mangal Munda vs State Of Orissa
2023 Latest Caselaw 12129 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLA No.651 of 2012
                          Mangal Munda                     ....                  Appellant
                                                                        Mr. B.K. Ragada,
                                                                               Advocate
                                                       -versus-

                          State of Orissa                     ....             Respondent
                                                                       Mr. P.K. Mohanty,
                                                                                  A.S.C.
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

06.10.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. B.K. Ragada, learned counsel for the appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 14:21:40