Citation : 2023 Latest Caselaw 12126 Ori
Judgement Date : 6 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.321 of 2014
Subal Barik & Others ......... Appellant(s)
Mr. A.P. Bose, Advocate
-Versus-
Madhabi Barik & Others ........ Respondent(s)
Ms. P. Mohanty, Advocate
CORAM:
JUSTICE ANANDA CHANDRA BEHERA
ORDER
06.10.2023 Order No.
09. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. List this matter on 21.11.2023.
3. The LCRs of the Second Appeal vide RFA No.155 of 2013 as well as the Judgment and Decree of C.S. No.256 of 2011-I be called for from the learned District Judge, Baleswar with a direction to transmit the LCRs within a week because the matter has been listed for hearing.
(A.C. Behera) Signature Not Verified Judge Digitally Signed Signed by: RATI RANJAN NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack, India. Date: 09-Oct-2023 10:25:02 Rati Ranjan
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