Ananda Kumar Mishra vs State Of Odisha & Others
2023 Latest Caselaw 12124 Ori

Citation : 2023 Latest Caselaw 12124 Ori
Judgement Date : 6 October, 2023

Orissa High Court

Ananda Kumar Mishra vs State Of Odisha & Others on 6 October, 2023

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          WPC(OAC) No.3354 of 2017

          Ananda Kumar Mishra                         .....                             Petitioner
                                                                Ms. Saswati Mohapatra, Advocate
                                                      Vs.
          State of Odisha & others                    .....                       Opposite Parties

                                                                         Mr. S.N. Nayak, ASC
                             CORAM:
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

06.10.2023 Order No. This matter is taken up through hybrid mode.

02.

2. Heard Ms. Saswati Mohapatra, learned counsel appearing for the Petitioner and Mr. S.N. Nayak, learned Additional Standing Counsel appearing for the State-Opposite Parties.

3. Hearing is concluded.

4. Judgment is reserved.

(M.S. RAMAN) JUDGE

Laxmikant

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 09-Oct-2023 15:23:42

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