The Manager Legal vs Smt. Gayatri Dass And Others
2023 Latest Caselaw 12119 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               MACA No.774 of 2023

            The Manager Legal,                        ....                  Appellant
            Cholamandalam MS General                             Mr. R. Pati, Advocate

            Insurance Co. Ltd.,
            Bhubaneswar

                                           -versus-

            Smt. Gayatri Dass and others              ....            Respondents



                      CORAM:
                      JUSTICE A.K.MOHAPATRA

                                        ORDER

06.10.2023

Order No. I.A. No.1365 of 2023

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. It is submitted by the learned counsel for the Petitioner/Appellant that deficit court fee has already been paid in the meantime.

3. Registry is directed to verify and accept the same.

4. The I.A. stands disposed of in terms of the aforesaid order.

MACA No.774 of 2023

5. The statutory deposit made through account payee cheque of Rs.25,000/- (Rupees twenty five thousand) be invested in interest bearing fixed deposit account in the name of the Registrar

(Judicial), Orissa High Court, Cuttack in any Nationalized Bank for a period of one year and be renewed from time to time at a spell of one year till disposal of the appeal.

6. List this matter after filing of application for dispensing with of certified copy of the impugned judgment.

(A.K. Mohapatra) Judge

Debasis

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: Secretary Reason: Authentication Location: OHC CUTTACK Date: 11-Oct-2023 20:06:40