M/S. Sbm Nirman vs Vir Vikram Yadav
2023 Latest Caselaw 12073 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CONTC No.7300 of 2023

          M/s. SBM Nirman                               .....                              Petitioner
          Construction Pvt. Limited
                                                                           Mr. P.C. Nayak, Advocate
                                                        Vs.
          Vir Vikram Yadav,                             .....                        Opposite Parties
          Commissioner-cum-Secretary,
          Works Department & Another
                                                                            Mr. L. Samantaray, AGA
                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

05.10.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. P.C. Nayak, learned counsel appearing for the Petitioner.

3. It appears that the Judgment dated 10.11.2022 passed by this Court in W.P.(C) No.31673 of 2021 has not yet been complied with.

4. Let the Opposite Parties comply with the same, if not already complied with in the meantime, within a period of one month from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) Signature Not Verified ACTING CHIEF JUSTICE Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Laxmikant Location: HIGH COURT OF ORISSA, CUTTACK Date: 06-Oct-2023 10:49:57 (M.S. RAMAN) JUDGE