Subhrata Patel vs Ramesh Chandra Patel
2023 Latest Caselaw 12070 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 154 of 2023

            Subhrata Patel                          ....             Appellant

                                         Mr. Biswajit Mohapatra, Advocate

                                        -versus-

            Ramesh Chandra Patel                    ....        Opposite party




                     CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA
                                         ORDER

05.10.2023 Order No. I.A. no.168 of 2023

02. 1. Mr. Mohapatra, learned advocate appears on behalf of

appellant, who is the wife. He submits, his client is aggrieved by

judgment dated 17th February, 2023, by which the marriage was

dissolved. Hence, his client has preferred appeal.

2. Perused report on, inter alia, limitation. The appeal has been

filed within time.

3. Appellant will put in requisites for issuance of notice of appeal.

Call for the lower Court record (LCR).

4. List on 2nd November, 2023.

// 2 //

5. Impugned order will remain stayed till next date of hearing.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 05-Oct-2023 17:30:39