Ladu Kishore Gouda vs Smt. Padmabati Gouda & Others
2023 Latest Caselaw 12069 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           R.S.A. No.30 of 2016

                        Ladu Kishore Gouda                       ....           Appellant
                                                       Mr.Kalpataru Panigrahi, Advocate

                                               -versus-
                        Smt. Padmabati Gouda & Others            ....       Respondents


                                   CORAM:
                                   MR. JUSTICE D.DASH
                                                     ORDER

05.10.2023 Order No.

04. 1. This matter is taken up by hybrid arrangement (physical/virtual mode).

2. Heard Mr. Kalpataru Panigrah, learned counsel for the Appellant on the question of hearing on admission.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge.

Basu

Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Reason: Authentication Location: OHC Date: 06-Oct-2023 18:04:44