Guli @ Sanjaya Kumar Das @ vs State Of Orissa
2023 Latest Caselaw 11977 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLA No.51 of 2012
                          Guli @ Sanjaya Kumar Das @   ....                      Appellant
                          Mallik                                           Mr. B. Nayak,
                                                                               Advocate
                                                       -versus-

                          State of Orissa                     ....             Respondent
                                                                   Mr. S.K. Nayak, AGA
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

04.10.2023 Order No.

12. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. B. Nayak, learned counsel for the appellant and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 04-Oct-2023 14:33:09