Suchibrata Dey vs Smt. Lipika Puhan
2023 Latest Caselaw 11975 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No. 302 of 2023


            Suchibrata Dey                         ....          Appellant

                                            Mr. H.K. Mohanta, Advocate

                                      -versus-

            Smt. Lipika Puhan                      ....     Opposite party




                     CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA
                                       ORDER

04.10.2023 Order No.

01. 1. Mr. Mohanta, learned advocate appears on behalf of appellant

and submits, impugned is judgment dated 8th August, 2023 of the

Family Court dissolving the marriage and directing payment of

Rs.10,00,000/- as permanent alimony.

2. The appeal has been presented in time. Appellant will put in

requisites for issuance of notice on appeal. Call for the lower Court

record (LCR).

// 2 //

3. List on 15th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 04-Oct-2023 17:53:12