Sree Metaliks Limited vs Unknown
2023 Latest Caselaw 11913 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.17813 of 2023

                        Sree Metaliks Limited, Keonjhar and ....         Petitioners
                        another
                                                          Mr. S. Ray, Sr. Advocate
                                                 -versus-
                        Principal Commissioner of Income     ....           Opposite
                        Tax, Sambalpur and another                          Parties
                                             Mr. S.S. Mohapatra, Sr. SC for Revenue

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                  ORDER

03.10.2023 Order No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge Kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 03-Oct-2023 17:18:56