Kailash Sethi vs State Of Orissa
2023 Latest Caselaw 11904 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRA No.92 of 1995


                                        Kailash Sethi                                         Appellant

                                                               Mr. D.P. Dhal, Sr. Advocate along with
                                                                                Mr. A. Roy, Advocate
                                                                  -versus-
                                        State of Orissa                      ....          Respondent

                                                                  Mr. T.K. Praharaj, Standing Counsel
                                                             CORAM:
                                                    MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 03.10.2023
               06.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 07-Oct-2023 11:01:03