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Tech. Mahindra Ltd vs Ananta Automobiles Pvt. Ltd. .... ...
2023 Latest Caselaw 15360 Ori

Citation : 2023 Latest Caselaw 15360 Ori
Judgement Date : 30 November, 2023

Orissa High Court

Tech. Mahindra Ltd vs Ananta Automobiles Pvt. Ltd. .... ... on 30 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.10562 of 2023

                                   Tech. Mahindra Ltd., Mumbai     ....           Petitioner
                                                                 Mr. R. Ch. Panigrahi, Adv.
                                                                      Mr. B. K. Sethi, Adv.
                                                         -versus-
                                   Ananta Automobiles Pvt. Ltd. ....       Opposite Parties
                                   & Ors.
                                                                  Mr. P.V. Balkrishna, Adv.
                                                                                 (for O.P.2)
                                                                   Mr. A. A. Mishra, Adv.
                                                                                 (for O.P.1)
                                                                Ms. Purnima Mathur, Adv.
                                                                        Mr. Ajoy Roy, Adv.

                                            CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI
             Order                                           ORDER
             No.                                            30.11.2023

                 11.               1.      This   matter    is   taken   up   through     hybrid

                                   arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

Digitally Signed (Dr. S.K. Panigrahi)

Reason: Authentication Judge Location: Orissa High Court, Cuttack Sumitra Date: 30-Nov-2023 18:24:27

 
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