Citation : 2023 Latest Caselaw 15359 Ori
Judgement Date : 30 November, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A. No.268 of 2012
Bajrang Pati .... Appellant(s)
Mr.B.Baug,Adv.
assisted by
Mr.D.K.Sahoo1,Adv.
-versus-
Sankarnarayan Panigrahi .... Respondent(s)
Mr.B.Moharana,Adv.
CORAM:
JUSTICE ANANDA CHANDRA BEHERA
ORDER
Order No. 30.11.2023
20. 1. This matter is taken up through hybrid arrangement
(virtual/physical) mode.
2. Hearing being concluded; Judgment is reserved.
(A.C. Behera) Judge Utkalika
Location: High Court of Orissa
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