Dr. Deepak Padhi vs Gayatri Panda
2023 Latest Caselaw 15143 Ori

Orissa High Court

Dr. Deepak Padhi vs Gayatri Panda on 28 November, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   MATA No.100 of 2017

            Dr. Deepak Padhi                       ....                       Appellant
                                                   Ms. Deepali Mohapatra, Advocate
                                             -versus-
            Gayatri Panda                          ....                     Respondent

                                                        Mr. Sidharth Mishra, Advocate

            CORAM:
                            JUSTICE ARINDAM SINHA
                            JUSTICE SIBO SANKAR MISHRA

                                           ORDER

28.11.2023 Order No.

07. 1. The matrimonial appeal of the husband is against impugned

judgment dated 31st July, 2017. It was a common judgment, by which,

inter alia, counter claim of respondent-wife for restitution was allowed on

contest.

2. By our judgment of date in MATA no.99 of 2017, we had set

aside impugned judgment to allow the civil proceeding in C.P. no.38 of

2010. The marriage between the parties solemnized on 5th December,

2003 was thereby dissolved.

// 2 //

3. In view aforesaid judgment we allow this appeal as covered

thereby. The appeal is disposed of.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge Prasant

Signed by: PRASANT KUMAR SAHOO