Archana Nag vs Directorate Of Enforcement
2023 Latest Caselaw 15081 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         BLAPL No. 2688 of 2023

                  Archana Nag                                  ...           Petitioner
                                                                   Mr. J. Pal, Advocate
                                                 -versus-
                  Directorate of Enforcement                   ...      Opposite Party
                                                 Mr. G.K. Agarwal, Advocate (ED)

                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                 ORDER(ORAL)

20.11.2023 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, learned counsel for the parties.

3. Hearing being concluded, judgment is reserved.

(G. Satapathy) Judge

S.Sasmal

Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 21-Nov-2023 10:49:38