Union Of India & Others vs Rabinarayan Sahoo
2023 Latest Caselaw 14841 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.8 of 2021

          Union of India & Others                     .....                              Petitioners
                                                                          Mr. A. Mohanty, Advocate
                                                      Vs.
          Rabinarayan Sahoo                           .....                           Opposite Party


                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

16.11.2023 Order No. This matter is taken up through hybrid mode.

03.

2. Learned counsel appearing for the Petitioners undertakes to file photocopy of the impugned judgment within a week.

3. Put up this matter after one week.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

Laxmikant (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 17-Nov-2023 12:11:42