Board Of Secondary Education vs Kelu Charan Singh
2023 Latest Caselaw 14624 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.A. No.1374 of 2023

          Board of Secondary Education,                  .....                                  Appellants
          Odisha and Another
                                                                            Mr.S. Sudhakar Rao, Advocate

                                                         Vs.
          Kelu Charan Singh                              .....                                 Respondent




                             CORAM:
                                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

14.11.2023 Order No. This matter is taken up through hybrid mode.

2. It is contended by learned counsel for the Appellant that this writ appeal is covered by the ratio decided by this Court in the case of Board of Secondary Education, Odisha & Another vs. Samala Pandu Ranga Rao and Another (W.A. No.1498 of 2022 & batch of cases) dismissed vide judgment dated 12.10.2023.

3. In view of the above, the writ appeal stands dismissed in terms of the judgment dated 12.10.2023 passed in W.A. No.1498 of 2022.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) Aswini JUDGE

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 15-Nov-2023 11:50:00