Rajendra Kumar Tripathy vs Umesh Chandra Routray
2023 Latest Caselaw 14112 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLREV No. 366 of 2022

                                         Rajendra Kumar Tripathy             ........    Petitioner
                                                                              Mr. S. Kanungo, Adv.
                                                           -Versus-

                                         Umesh Chandra Routray         ......    Opposite Party
                                                                            Mr. T. Panigrahi, Adv.
                                                    CORAM:
                                                    DR. JUSTICE S.K. PANIGRAHI

                                                           ORDER

09.11.2023 Order No.

11. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge

Murmu

Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 11-Nov-2023 11:14:20