E. Jetendra Reddy vs State Of Odisha
2023 Latest Caselaw 13748 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                             CRLA No.154 of 2023
            E. Jetendra Reddy             ....                       Appellant
                                                         Mr. N.N. Mahapatra,
                                                                   Advocate
                                         -versus-

            State of Odisha                      ....              Respondent
                                                           Mr. P.K. Mohanty,
                                                                       ASC
                    CORAM:
                    MR. JUSTICE D.DASH
                    MR. JUSTICE G.SATAPATHY
                                        ORDER

06.11.2023 I.A. No.334 of 2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. The Appellant, namely, E. Jetendra Reddy by filing this application under section 389 of Cr.P.C., has prayed for suspension of execution of sentence imposed upon him in S.T. No.166 of 2019 by the learned Additional Sessions Judge, Chatrapur, Ganjam and his release on bail pending disposal of the appeal.

3. Heard learned counsel for the Appellant and learned counsel for the State.

4. Taking into account the submissions made and on going through the judgment passed by the trial Court, further keeping in view the role said to have been played by the Appellant in the entire incident as those emanate from the evidence tendered through the witnesses examined from the side of the prosecution in the trial, we are not inclined to grant bail to the Appellant at this stage.

Hence, the bail application of the Appellant stands rejected.

// 2 //

5. The I.A. is accordingly disposed of.

(D. Dash) Judge

(G. Satapathy) Judge ORDER 06.11.2023 Order No. CRLA No.154 of 2023

05. 1. List this matter in the week commencing 19.02.2024.

(D. Dash) Judge

(G. Satapathy) Judge

Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 07-Nov-2023 17:50:27