Madan Mohan Das vs State Of Odisha And Others
2023 Latest Caselaw 13573 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P(C) No. 12210 of 2012

                  Madan Mohan Das                              ...            Petitioner
                                                       Mr. N.C. Mohanty, Advocate
                                                 -versus-
                  State of Odisha and others                   ... Opposite Parties
                                                            Mr. M.K. Khuntia, AGA

                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                 ORDER(ORAL)

01.11.2023 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge S.Sasmal

Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 02-Nov-2023 12:18:56