Binod Bihari Patnaik vs Republic Of India
2023 Latest Caselaw 6794 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CRA No.70 of 2002

                                Binod Bihari Patnaik                       ....          Appellant
                                                                       Mr. R.R. Mishra, Advocate
                                                            -versus-
                                Republic of India                      ....        Respondent
                                             Mr. Sarthak Nayak, Advocate for Republic of India

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                          ORDER

23.05.2023 Order No.

17. 1. Heard further.

2. Judgment is reserved.

( B.P. Routray) Vacation Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 23-May-2023 16:43:13