Sabita Dandasena And Others vs Karanam Venkata Ramana And
2023 Latest Caselaw 6791 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           MACA No.524 of 2019 & MACA No.613 of 2019

                              MACA No.524 of 2019
                              Sabita Dandasena and others               ....         Appellants
                                                                       Mr. D.C. Dey, Advocate
                                                        -versus-
                                Karanam Venkata Ramana and           ....       Respondents
                                another
                                              Mr. G.P. Dutta, Advocate for Respondent No.2

                              MACA No.613 of 2019
                              The Sr. Divisional Manager, M/s.New        ....          Appellant
                              India Assurance Co. Ltd.
                                                                      Mr. G.P. Dutta, Advocate
                                                         -versus-
                                Sabita Dandasena and others             ....       Respondents
                                                                       Mr. D.C. Dey, Advocate

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                          ORDER

23.05.2023 Order No.

18. 1. Heard further.

2. Judgment is reserved.

( B.P. Routray) Vacation Judge

Signature Not Verified B.K. Barik Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 23-May-2023 16:43:13