Krushna Chandra Mohapatra vs Satyabrata Sahu
2023 Latest Caselaw 6779 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.2870 of 2023

              Krushna Chandra Mohapatra                   .....                                 Petitioners
              & Ors.
                                                                               Mr.A.Tripathy, Advocate
                                                          Vs.
              Satyabrata Sahu, IAS & Ors.                 .....            Opposite Parties/Contemnors
                                                                                      Mr.G.N.Rout, ASC

                                         CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                  ORDER

19.05.2023 Order No. This matter is taken up through hybrid mode.

2. Learned Counsel for the Petitioners is present and submits that Writ Appeal No.777 of 2021 has already been dismissed upholding the judgment dated 09.09.2021 passed in W.P.(C) No.19951 of 2021. He further submits, this Court has ordered to list the identical matters on 30.06.2023.

3. Mr.Rout, learned ASC appears and submits that he has instruction to render appearance for the Opposite Parties/Contemnors.

4. He prays for an adjournment to take instruction and file Compliance Affidavit.

5. In view of such submission made, matter be listed on 30th June, 2023.

Signature Not Verified (S.K.MISHRA) Digitally Signed JUDGE Banita Signed by: BANITA PRIYADARSHINI PALEI Designation: Jr.Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-May-2023 18:03:27