Sujeet Sabar vs State Of Odisha
2023 Latest Caselaw 6776 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLA No.461 of 2020

                                Sujeet Sabar                           ....            Appellant
                                                               Mr. Nihar Ranjan Mohanty, Adv.
                                                             -versus-
                                State of Odisha                       ....            Respondent

Mr. Siti Kant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 19.05.2023

11. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

5. Hearing being concluded; judgment is reserved.

                          .                                                   (D. Dash)
                                                                                Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, CUTTACK Date: 19-May-2023 20:20:42