Kasa Santa & Anr vs State Of Orissa
2023 Latest Caselaw 6775 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CRLA No.709 of 2016
                                Kasa Santa & Anr.                   ....        Appellants
                                                           Mr. P. Rama Krishna Patra, Adv.
                                                         -versus-
                                State of Orissa                   ....          Respondent

Mr. S. Kanungo, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 19.05.2023

11. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Standing Counsel for the State.

5. Hearing being concluded; judgment is reserved.

                          .                                                  (D. Dash)
                                                                               Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, CUTTACK Date: 19-May-2023 20:20:42